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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(3)(ix) in The Orissa Agricultural Produce Markets Rules, 1958

(ix)imparting education in regulated Marketing of Agricultural Produce to the producers, traders consumers and the members as well as functionaries of the Market Committees and the Board;