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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(7) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(7)No recommendations made by the Selection Committee shall be considered to be valid, unless it is supported by a majority of the members present:Provided that in the case of Selection Committee constituted under clause (a) of subsection (5), the presence of at least two experts, and in the case of a Selection Committee constituted under clause (b) of sub-section (5). the presence of at least one expert shall be necessary.