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Punjab-Haryana High Court

M/S Shivam Textiles Industries vs The State Of Haryana And Others on 30 March, 2011

Author: Mehinder Singh Sullar

Bench: Mehinder Singh Sullar

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                            Civil Writ Petition No.15092 of 1991

                                            Date of Decision:30.03.2011


M/s Shivam Textiles Industries                                    ......Petitioner

Versus

The State of Haryana and others                                 .....Respondents


CORAM:        HON'BLE MR. JUSTICE MEHINDER SINGH SULLAR.


Present:      Nemo for the petitioner(s).

              Ms.Kirti Singh, Deputy Advocate General, Haryana,
              for respondent No.1.

              Mr.Ravi Kapoor, Advocate,
              for respondent Nos.2 and 3.

              ****

MEHINDER SINGH SULLAR, J.(oral) For orders see Civil Writ Petition No.14415 of 1991 titled as M/s Chandu Lal Matu Ram and others Versus The State of Haryana and others, of the even date.


March 30, 2011                                       (MEHINDER SINGH SULLAR)
seema                                                      JUDGE