Punjab-Haryana High Court
M/S Shivam Textiles Industries vs The State Of Haryana And Others on 30 March, 2011
Author: Mehinder Singh Sullar
Bench: Mehinder Singh Sullar
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Civil Writ Petition No.15092 of 1991
Date of Decision:30.03.2011
M/s Shivam Textiles Industries ......Petitioner
Versus
The State of Haryana and others .....Respondents
CORAM: HON'BLE MR. JUSTICE MEHINDER SINGH SULLAR.
Present: Nemo for the petitioner(s).
Ms.Kirti Singh, Deputy Advocate General, Haryana,
for respondent No.1.
Mr.Ravi Kapoor, Advocate,
for respondent Nos.2 and 3.
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MEHINDER SINGH SULLAR, J.(oral) For orders see Civil Writ Petition No.14415 of 1991 titled as M/s Chandu Lal Matu Ram and others Versus The State of Haryana and others, of the even date.
March 30, 2011 (MEHINDER SINGH SULLAR) seema JUDGE