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[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(21)(c) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(c)cis-Jamuna portions of Allahabad, Fatehpur, Kanpur, Etawah, Mathura and Agra districts up to 16 kilometers from the deep stream of Jamuna;