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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Archana Devi & Ors vs . State Of Hp & Others on 5 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Archana Devi & ors Vs. State of HP & others CWP No. 3260 of 2019 a/w CWP No. 6356 of 2021 .

5.7.2022 Present: Mr. Vijay Chaudhary and Mr. YPS Dhaulta, Advocate, for the petitioners in the respective petitions.

Mr. Ajay Vaidya, Senior Additional Advocate General for the respondents­ State.

Mr. Manohar Lal Sharma, Advocate, for respondent­NIELT.

r List on 16.8.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge July 5, 2022 (kalpana) ::: Downloaded on - 05/07/2022 20:06:36 :::CIS