Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] British India - Subsection Section 85(1) in Bills of Exchange Act 1882 (1)A promissory note may be made by two or more makers, and they may be liable thereon jointly, or jointly and severally according to its tenour.
