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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(b) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(b)roof and pave the whole or any portion of it, or pave any portion of the floor with such material as will, in the opinion of the panchayat, secure imperviousness and ready cleaning;