Himachal Pradesh High Court
Partap Singh vs . Union Of India & Ors. on 18 July, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Partap Singh Vs. Union of India & Ors.
CMP No. 8212 of 2023 .
18.07.2023 Present: Mr. Daleep Singh Kaith, Advocate, for the non-
applicant-petitioner.
Mr. Virbahadur Verma, Advocate, for the applicant- respondent.
CMP No. 8212 of 2023.
Learned counsel for the applicant- respondent submits that there are typographical errors and omissions in this application. Therefore, learned counsel seeks permission to withdraw the application with liberty to file afresh. Prayer allowed. The application is accordingly dismissed as withdrawn with liberty to file afresh.
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