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Himachal Pradesh High Court

Partap Singh vs . Union Of India & Ors. on 18 July, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Partap Singh Vs. Union of India & Ors.

CMP No. 8212 of 2023 .

18.07.2023 Present: Mr. Daleep Singh Kaith, Advocate, for the non-

applicant-petitioner.

Mr. Virbahadur Verma, Advocate, for the applicant- respondent.

CMP No. 8212 of 2023.

Learned counsel for the applicant- respondent submits that there are typographical errors and omissions in this application. Therefore, learned counsel seeks permission to withdraw the application with liberty to file afresh. Prayer allowed. The application is accordingly dismissed as withdrawn with liberty to file afresh.

Jyotsna Rewal Dua Judge July 18, 2023 (gaurav) ::: Downloaded on - 18/07/2023 20:56:30 :::CIS