Punjab-Haryana High Court
Santosh vs State Of Haryana And Ors on 20 March, 2020
Author: Karamjit Singh
Bench: Rajan Gupta, Karamjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
*****
CWP No.26715 of 2014
Date of Decision: 20.03.2020
Smt. Santosh ....Petitioner
Versus
State of Haryana and others .....Respondents
CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA
HON'BLE MR. JUSTICE KARAMJIT SINGH
Present: Mr. V.K.Jindal, Senior Advocate,
with Ms. Stuti Goel, Advocate,
for the petitioner.
Mr. Ankur Mittal, Addl. Advocate General, Haryana,
for the respondents.
KARAMJIT SINGH, J.
For detailed order, see order passed in CWP No.16618 of 2014 titled as 'Smt. Kajal Vs. The State of Haryana and others' of even date.
(RAJAN GUPTA) (KARAMJIT SINGH)
JUDGE JUDGE
20.03.2020
adhikari
Whether speaking/non-speaking : Yes/No
Whether reportable : Yes/No
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