Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173B] [Entire Act] State of Rajasthan - Subsection Section 173B(8) in Rajasthan Panchayati Raj Rules, 1996 (8)In addition to the above, the applicant shall also furnish such other information as may be required by the Officer or Authority authorised by the State Government.
