Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(m) in Kerala Stamp Act, 1959 (m)"marketable security" means a security of such a description as to be capable of being sold in any stock market in India; 1(mm)[x x x x] [Omitted by Act 16, of 1991 published in Kerala Gazette Extraordinary No. 506. dated 11-4-1991.]
