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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Kerala - Subsection

Section 1(3)(a) in The Kerala State Goods and Services Tax Act, 2017

(a)sections 1, 2, 3, 4, 5, 10, 22, 23, 24, 25, 26, 27, 28, 29, 30, 139, 146 and 164 of this Act shall be deemed to have come into force on the 22nd day of June, 2017;