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Andhra Pradesh High Court - Amravati

Bhumireddy Jayaprada vs The State Of Andhra Pradesh on 5 October, 2021

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.W.P.No.1679 of 2017 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

7. 05.10.2021 MGR, J Petitioner's counsel absent. Post for orders on 07.10.2021.

________ MGR, J Gk 2