Punjab-Haryana High Court
Punjab State And Another vs Rachhpal Singh & Another on 20 May, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE PUNJAB AND HARYANA HIGH COURT
AT CHANDIGARH
RFA No.1741 of 1999
Decided on May 20, 2009
Punjab State and another .....Appellants.
Versus
Rachhpal Singh & another .....Respondents
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN. Present: Mr. N.S. Pawar, Addl. A.G. Punjab, for the appellants.
None for the respondent..
RAKESH KUMAR JAIN, J For orders, see RFA No. 744 of 1999 of even date.
May 20, 2009 (RAKESH KUMAR JAIN) Sham JUDGE