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Punjab-Haryana High Court

Punjab State And Another vs Rachhpal Singh & Another on 20 May, 2009

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

           IN THE PUNJAB AND HARYANA HIGH COURT
                       AT CHANDIGARH


                                 RFA No.1741 of 1999
                                 Decided on May 20, 2009


Punjab State and another                      .....Appellants.


                                     Versus

Rachhpal Singh & another                      .....Respondents

CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN. Present: Mr. N.S. Pawar, Addl. A.G. Punjab, for the appellants.

None for the respondent..

RAKESH KUMAR JAIN, J For orders, see RFA No. 744 of 1999 of even date.





May 20, 2009                                  (RAKESH KUMAR JAIN)
Sham                                              JUDGE