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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Andhra Pradesh - Subsection

Section 81(2)(b) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(b)powers of tramway operator in relation to the development, construction, management, operation and maintenance of tramway system: