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State of Andhra Pradesh - Section

Section 8 in The Andhra Pradesh And Mysore (Transfer Of Territory) Act, 1968

8. Sitting members of Legislative Councils.

Every sitting member of the Legislative Council of Andhra Pradesh or of Mysore representing a council constituency the extent of which is altered by virtue of section 7 shall, as from the appointed day, be deemed to have been elected to the said Council by that constituency as so altered.