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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 67(iv) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(iv)guarantee in his private capacity the pecuniary obligations of another person or agree to indemnify in such capacity another person from loss except with the previous permission of the competent authority;