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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 51(2)(q) in The Jammu and Kashmir Development Act, 1970

(q)the manner of constitution of the pension and provident funds for whole-time paid members and officers and other employees of the Authority and the conditions subject to which such funds may be constituted ;