Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Bihar - Subsection Section 69(g) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (g)the amount incurred by the Authority as interest payable on the borrowings and loans taken by the Authority for preparation and development of schemes;
