Section 198B(12)(a) in Tamil Nadu Panchayats Act, 1994

[Cites 0, Cited by 0] [Section 198B(12)] [Section 198B] [Entire Act]

State of Tamilnadu - Subsection

Section 198B(12)(a) in Tamil Nadu Panchayats Act, 1994

(a)shall be issued with a pass book containing such details relating to such payment of tax as may be prescribed and, if the pass book is lost or accidentally destroyed, the Executive Authority may, on an application made by the person accompanied by such fee as may be fixed by the Village Panchayat, issue to such person a duplicate of the pass book,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Tamilnadu - Subsection

Section 198B(12)(a) in Tamil Nadu Panchayats Act, 1994