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State of Punjab - Section

Section 9 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

9. Supplies of copies of sanctioned Budget of Panchayat Samiti.

- As Section 112 soon as the budget estimates of the Panchayat Samiti are sanctioned, copies there of shall be supplied within a week to;
(i)the Government and
(ii)the Zila Parishad