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Himachal Pradesh High Court

Jatinder Pal Dutt vs . State Of H.P. & Others on 9 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Jatinder Pal Dutt Vs. State of H.P. & others CWP No. 2406 of 2022 9.5.2022 Present: Mr. Ramakant Sharma, Advocate, for the .

petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Shiv Pal Manhans, Additional Advocate General Mr. Yudhvir Singh Thakur and Mr. Bhupinder Thakur, Dy. A.Gs. for the respondent­State.

r Notice. Mr. Shiv Pal Manhans, learned Addl. A.G. appears and waives service of notice on behalf of the respondents. He prays for and is granted two weeks' time to file reply/obtain instructions. List on 30.5.2022.

CMP No. 4428 of 2022

The application is allowed subject to the condition that applicant shall file English translation of Annexures P­1 to P­6.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge May 9, 2022 (Kalpana) ::: Downloaded on - 09/05/2022 20:07:09 :::CIS