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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(x) in Kerala Veterinary and Animal Sciences University Act, 2010

(x)to provide for establishment of campus for serving a group of affiliated colleges and also to provide for and maintain common resource centers in such campuses in the form of farms, libraries, laboratories, computer centers and the like centers of learning;