(1)On and with effect from the 27th June, 1969, the Syndicate shall consist of the following members, namely :-(i)the Vice-Chancellor - ex officio;(ii)the Secretary, Education Department, Punjab - ex officio;(iii)the Director, Public Instruction, Punjab - ex officio;(iv)the Dean, Academic Affairs and Students' Welfare - ex officio;(v)the Director, Languages Department, Punjab - ex officio;(vi)three persons from amongst Deans of Faculties who are members of the Senate, by rotation, according to age;(vii)two persons from amongst Heads of Departments, other than Deans, who are members of the Senate, by rotation, according to age;(viii)three persons from amongst Principals of Colleges, other than Deans of Faculties, who are members of Senate, by rotation; according to age;(ix)three persons to be nominated by the Chancellor on the advice of the State Government;(x)[ three persons elected by the Senate from amongst its members.] [Inserted by Punjab Act 7 of 1970, Section 2.]
