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[Cites 0, Cited by 0] [Section 137(2)] [Section 137] [Entire Act]

NCT Delhi - Subsection

Section 137(2)(m) in The Delhi Co-Operative Societies Act, 2003

(m)the proportion of individual and co-operative society in the constitution of the committee and the general body of cooperative society of which other co-operative society is a member and the power exercisable by such committee or general body;