Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(b) in The Punjab Electricity (Duty) Act, 1958 (b)"consumer" means a person, other than a licensee, who is supplied with energy-(i)by a licensee; or(ii)by the Board;
