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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(f) in The Dibrugarh University Act, 1965

(f)to appoint, from time to time, the officer and teachers of the University, the Principals and Teachers of constituent colleges ; the Librarian of the University, after considering the recommendations of the Selections Committee and other Committees, as the case may be, constituted for the purpose.