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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(b) in Rajasthan Film Shooting Regulations, 2012

(b)"Commissioner" means the Commissioner, Department of Tourism, Government of Rajasthan and includes the Director, where an officer is posted on the aforesaid post with such designation;