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[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Maharashtra - Subsection

Section 239(ii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(ii)The salaries and allowances of such Engineers posted under subclause (i) in the Zilla Parishad shall be paid out of the District fund],