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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(3)(b) in The Assam State Co-operative Agriculture and Rural Development Bank Limited

(b)The elected members of the Board shall hold office till the time of the next annual General Meeting of the General Assembly is held. For this purpose, a year shall being from the date of the meeting of the General Assembly at which the election was held ;