Delhi High Court - Orders
Samdeep Mohan Varghese vs Union Of India And Ors on 25 February, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5139/2012
SAMDEEP MOHAN VARGHESE .....Petitioner
Through: Ms. Antra Srivastava, Advocate
(through VC)
versus
UNION OF INDIA AND ORS .....Respondents
Through: Ms. Pratima N. Lakra, CGSC along
with Mr. Shailendra Kumar Mishra,
Advocates for R-1 & 8-10.
Mr. Gaurav Dhama and Ms. Sushree
Sipra Sahu, Advocates for R-3 - 7
(through VC)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 25.02.2026 At request of the learned counsel for the petitioner, re-notify on 31.08.2026.
SACHIN DATTA, J FEBRUARY 25, 2026/r This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/03/2026 at 20:34:26