Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Samdeep Mohan Varghese vs Union Of India And Ors on 25 February, 2026

Author: Sachin Datta

Bench: Sachin Datta

                          $~51
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 5139/2012
                                    SAMDEEP MOHAN VARGHESE                        .....Petitioner
                                                     Through: Ms. Antra Srivastava, Advocate
                                                              (through VC)
                                                     versus

                                    UNION OF INDIA AND ORS                       .....Respondents
                                                  Through: Ms. Pratima N. Lakra, CGSC along
                                                             with Mr. Shailendra Kumar Mishra,
                                                             Advocates for R-1 & 8-10.
                                                             Mr. Gaurav Dhama and Ms. Sushree
                                                             Sipra Sahu, Advocates for R-3 - 7
                                                             (through VC)
                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                  ORDER

% 25.02.2026 At request of the learned counsel for the petitioner, re-notify on 31.08.2026.

SACHIN DATTA, J FEBRUARY 25, 2026/r This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/03/2026 at 20:34:26