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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(1)Every officer in the cadre of the service shall, on appointment be on probation.In the case of a direct recruit, appointed to the service, the period of probation shall be two years and in the case of a promotee one year :Provided that Government may in special circumstances, extend the period of probation in any case for such further period as they may fix for reasons to be recorded in writing.