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[Cites 0, Cited by 0] [Section 38B] [Entire Act]

State of Rajasthan - Subsection

Section 38B(4) in Jodhpur Development Authority Act, 2009

(4)The officer or authority authorized to issue completion certificate under subSection (3) shall not issue such certificate unless he is satisfied that parking space as prescribed under sub-Section (1) has been provided in the building.