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Allahabad High Court

Anil Kumar Singh vs Divisional Railway Manager And 2 Others on 16 July, 2022

Author: Sunita Agarwal

Bench: Sunita Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 7619 of 2022
 

 
Petitioner :- Anil Kumar Singh
 
Respondent :- Divisional Railway Manager And 2 Others
 
Counsel for Petitioner :- Shyam Murari Upadhyay
 
Counsel for Respondent :- A.S.G.I.,Paras Nath Rai
 

 
Hon'ble Mrs. Sunita Agarwal,J.
 

Hon'ble Mrs. Sadhna Rani (Thakur),J.

No one has put in appearance on behalf of the petitioner to press the present writ petition. Sri Paras Nath Rai learned Advocate for the respondents is present.

The writ petition is dismissed for want of prosecution.

Order Date :- 16.7.2022 Brijesh