Allahabad High Court
Anil Kumar Singh vs Divisional Railway Manager And 2 Others on 16 July, 2022
Author: Sunita Agarwal
Bench: Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 7619 of 2022 Petitioner :- Anil Kumar Singh Respondent :- Divisional Railway Manager And 2 Others Counsel for Petitioner :- Shyam Murari Upadhyay Counsel for Respondent :- A.S.G.I.,Paras Nath Rai Hon'ble Mrs. Sunita Agarwal,J.
Hon'ble Mrs. Sadhna Rani (Thakur),J.
No one has put in appearance on behalf of the petitioner to press the present writ petition. Sri Paras Nath Rai learned Advocate for the respondents is present.
The writ petition is dismissed for want of prosecution.
Order Date :- 16.7.2022 Brijesh