Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 577 in Punjab Jail Manual, 1996 577. Power of officers to award remission. - Ordinary remission shall be awarded by the Superintendent, or, subject to his control and supervision and to the provisions of paragraph 578 by the Deputy Superintendent or any other officer specially empowered in that behalf by him.
