Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 14A in Bombay Ferries and Inland Vessels Act, 1868 14A. [Penalty for conveying passengers, etc. along river, etc. near toll bridge.] Deleted by Bombay 60 of 1959, section 4 (j).
