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Supreme Court - Daily Orders

Commissioner Of Income Tax-Judl. W.B-1 vs New Central Jute Mills Co. Ltd. on 29 August, 2014

Bench: Madan B. Lokur, C. Nagappan

     ITEM NO.14                            COURT NO.12              SECTION IIIA

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC              No(s).
     11105/2014

     (Arising out of impugned final judgment and order dated 07/11/2013
     in TA No. 165/2001 passed by the High Court Of Calcutta)

     COMMISSIONER OF INCOME TAX-JUDL. W.B-1                         Petitioner(s)

                                                  VERSUS

     NEW CENTRAL JUTE MILLS CO. LTD.                                Respondent(s)

     (with appln. (s) for c/delay in filing slp)

     Date : 29/08/2014 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE C. NAGAPPAN


     For Petitioner(s)             Mr. Ranjit Kumar, SG
                                   Mr. Ashok K. Srivastava, Adv.
                                   Mr. T.M. Singh, Adv.
                                   Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Special leave petition is dismissed.

(NEELAM GULATI) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.08.29 16:34:53 IST Reason: