Calcutta High Court (Appellete Side)
Ankur Infrastructure Development ... vs P.K. Das & Anr on 15 June, 2012
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
1
In The High Court At Calcutta
15-06-2012 Special Civil Jurisdiction
sb-9 Appellate Side
.
C.P.A.N.No.650 of 2012 Ankur Infrastructure Development Private Limited & Anr.
-vs-
P.K. Das & Anr.
in W.P.No.11099(W) of 2011 None ...for the petitioners None ...for the contemners None to press the CPAN. It is dismissed for non- appearance of the petitioners. No costs. Certified xerox.
(Jayanta Kumar Biswas, J.) 2