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Calcutta High Court (Appellete Side)

Ankur Infrastructure Development ... vs P.K. Das & Anr on 15 June, 2012

Author: Jayanta Kumar Biswas

Bench: Jayanta Kumar Biswas

                                                1



                        In The High Court At Calcutta
15-06-2012                   Special Civil Jurisdiction
  sb-9                            Appellate Side
.

C.P.A.N.No.650 of 2012 Ankur Infrastructure Development Private Limited & Anr.

-vs-

P.K. Das & Anr.

in W.P.No.11099(W) of 2011 None ...for the petitioners None ...for the contemners None to press the CPAN. It is dismissed for non- appearance of the petitioners. No costs. Certified xerox.

(Jayanta Kumar Biswas, J.) 2