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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(c) in The Tea Rules, 1954

(c)the power to sanction expenditure to be incurred outside India in excess of [Rs.10,000] [Substituted by S.R.O. 3630, dated 8th November, 1957] in respect of any one item;