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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(n) in The Central Silk Board Silkworm Seed Regulations, 2010

(n)give free access to the records and products for the Seed Officer or Seed Analyst or any other officer so appointed or authorized by the Registration Committee or Central Silkworm Seed Committee during his visit and assist him to conduct verification of records and tests;