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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(4) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(4)While visiting an institution, the visitor's will not say or do anything that undermines the authority of the Officer Incharge or is in contravention of the Act or rules or impinges on the dignity of the children.