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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Entertainment Tax Act, 2006

(3)The Government may for the purpose of encouragement and promotion of Oriya language and culture, by order, exempt Oriya films screened in the Cinema Halls of the State from liability to pay tax under this Act.Explanation - The expression Oriya films shall not include a film dubbed in Oriya version.