Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(2) in Rajasthan Civil Services (Pension) Rules, 1996

(2)A compassionate allowance sanctioned under the proviso to sub rule (1) shall not be less than the amount of [Rupees Three thousand twenty five per mensem.] [Substituted 'rupees one thousand two hundred seventy five per mensem' by Notification No. G.S.R. 111A, dated 12.9.2008 (w.e.f. 18.9.1996).]Government of Rajasthan's Decisions