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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2)(f) in The Jammu and Kashmir Apartment Ownership Act, 1989

(f)the form and manner in which, and the period within which, an instrument referred to in clause (b) of section 9, shall be executed and registered ;