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[Cites 0, Cited by 0] [Section 579] [Entire Act]

State of Punjab - Subsection

Section 579(5) in The Punjab Municipal Act, 1999

(5)When a Municipality has been relieved under this section of the whole or part of the cost of the Police establishment which it is required to maintain, the Government shall maintain such police establishment, as it shall consider necessary, and the establishment so maintained, shall consist of a part of the General Police Force under the Government within the meaning of section 2 of the Police Act, 1861 (Act 5 of 1861).