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Supreme Court - Daily Orders

Nitte University vs The State Of Karnataka on 11 March, 2019

Bench: Arun Mishra, Navin Sinha

     ITEM NO.27                                COURT NO.4                      SECTION IV-A

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                        No(s).    6593-6595/2019

     (Arising out of impugned final judgment and order dated 16-01-2019
     in WP No. 33666/2014 16-01-2019 in WP No. 33667/2014 16-01-2019 in
     WP No. 33668/2014 passed by the High Court of Karnataka at
     Bengaluru)

     NITTE UNIVERSITY & ORS.                                                    Petitioner(s)

                                                       VERSUS

     THE STATE OF KARNATAKA & ANR.                                              Respondent(s)

     (FOR ADMISSION and I.R.)


     Date : 11-03-2019 These petitions were called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)                  Mr.   C.S. Vaidyanathan,Sr.Adv.
                                        Mr.   Purushaindra Kaurav,Sr.Adv.
                                        Mr.   Gautam Narayan, AOR
                                        Ms.   Asmita Singh,Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned senior counsel appearing for the petitioners has prayed for withdrawal of these petitions with liberty to avail the appropriate remedy.

The special leave petitions are dismissed as withdrawn.



     (NARENDRA PRASAD)                                              (JAGDISH CHANDER)
       COURT MASTER                                                   COURT MASTER
Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2019.03.13
16:59:13 IST
Reason: