Supreme Court - Daily Orders
Nitte University vs The State Of Karnataka on 11 March, 2019
Bench: Arun Mishra, Navin Sinha
ITEM NO.27 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6593-6595/2019
(Arising out of impugned final judgment and order dated 16-01-2019
in WP No. 33666/2014 16-01-2019 in WP No. 33667/2014 16-01-2019 in
WP No. 33668/2014 passed by the High Court of Karnataka at
Bengaluru)
NITTE UNIVERSITY & ORS. Petitioner(s)
VERSUS
THE STATE OF KARNATAKA & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 11-03-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. C.S. Vaidyanathan,Sr.Adv.
Mr. Purushaindra Kaurav,Sr.Adv.
Mr. Gautam Narayan, AOR
Ms. Asmita Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned senior counsel appearing for the petitioners has prayed for withdrawal of these petitions with liberty to avail the appropriate remedy.
The special leave petitions are dismissed as withdrawn.
(NARENDRA PRASAD) (JAGDISH CHANDER)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2019.03.13
16:59:13 IST
Reason: