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State of Tamilnadu - Section

Section 16 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

16.

When a registered member dies or a new member is included in the family, the same shall be intimated to the concerned Special Tahsildar (Social Security Scheme) in writing, who shall cause necessary verification to be made and thereafter order for the inclusion or deletion of the name, as the case may be, and cause such corrections to be made in the Membership Register and Identity Card and attest the same.