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[Cites 0, Cited by 0] [Section 17(4BBB)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4BBB)(ii) in The Reserve Bank of India Act, 1934

(ii)repayable on demand or within a period of eighteen months from the date of such loan or advance against the security of the bonds of the Unit Trust issued with the approval of and guar­anteed by the Central Government;