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Delhi High Court - Orders

Piyush Agrawal vs Velbiom Probiotics Pvt. Ltd. & Anr on 29 January, 2026

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~23
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 599/2025
                                    PIYUSH AGRAWAL                                                                    .....Plaintiff
                                                                  Through: Mr. Mayank Kshirsagar, Ms. Anumita
                                                                  Verma, Ms. Khyati Jain, Ms. Pavani Verma and
                                                                  Ms Megha Bharti, Advocates.

                                                                  versus

                                    VELBIOM PROBIOTICS PVT. LTD. & ANR.          .....Defendants
                                                 Through: Mr. Achal Shekhar, Mr. Akash Nair
                                                 and Mr. Ishant Garg, Advocates.

                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER
                          %                                       29.01.2026
                          CS(COMM) 599/2025

1. Mediation has ended between the parties as "Not settled".

2. List on 11.03.2026.

I.A. 14583/2025 (u/O XXXIX Rule 1 and 2 read with Section 151 CPC)

3. Pleadings are complete.

4. List for hearing on 11.03.2026.

5. The assurance given by the Defendants on 16.07.2025 shall continue till the next date of hearing.

JYOTI SINGH, J JANUARY 29, 2026/AK This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2026 at 20:45:45