Delhi High Court - Orders
Piyush Agrawal vs Velbiom Probiotics Pvt. Ltd. & Anr on 29 January, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 599/2025
PIYUSH AGRAWAL .....Plaintiff
Through: Mr. Mayank Kshirsagar, Ms. Anumita
Verma, Ms. Khyati Jain, Ms. Pavani Verma and
Ms Megha Bharti, Advocates.
versus
VELBIOM PROBIOTICS PVT. LTD. & ANR. .....Defendants
Through: Mr. Achal Shekhar, Mr. Akash Nair
and Mr. Ishant Garg, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 29.01.2026
CS(COMM) 599/2025
1. Mediation has ended between the parties as "Not settled".
2. List on 11.03.2026.
I.A. 14583/2025 (u/O XXXIX Rule 1 and 2 read with Section 151 CPC)
3. Pleadings are complete.
4. List for hearing on 11.03.2026.
5. The assurance given by the Defendants on 16.07.2025 shall continue till the next date of hearing.
JYOTI SINGH, J JANUARY 29, 2026/AK This is a digitally signed order.
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