Karnataka High Court
Wind World (India) Ltd vs Reserve Bank Of India on 4 November, 2025
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NC: 2025:KHC:44286
WP No. 6673 of 2017
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 04TH DAY OF NOVEMBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE E.S.INDIRESH
WRIT PETITION NO.6673 OF 2017 (GM-RES)
BETWEEN:
1. WIND WORLD (INDIA) LTD.,
A COMPANY INCORPORATED UNDER THE
COMPANIES ACT, 1956
HAVING ITS REGISTERED
OFFICE AT PLOT NO.33,
DAMAN PATALIA ROAD,
BHIMPORE,
DAMAN-396 210.
AND A CORPORATE OFFICE AT
WIND WORLD TOWER,
A-9,VEERA INDUSTRIAL ESTATE,
VEERA DESAI ROAD,
ANDHERI (WEST)
Digitally signed by MUMBAI-400 053.
ARUNKUMAR M S
Location: HIGH
COURT OF REPRESENTED BY ITS AUTHORSED SIGNATORY
KARNATAKA
SRI KAUSHIK KHONA,
S/O MR CHANDRAHAS KHONA,
AGED ABOUT 49 YEARS.
2. MR. YOGESH MEHRA
S/O MR. JOGINDERNATH MEHRA,
AGED ABOUT 57 YEARS
R/AT FLAT NO.201,
HARE KRISHNA, PLOT NO.14,
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WP No. 6673 of 2017
HC-KAR
PRESIDENCY SOCIETY,
NORTH SOUTH ROAD NO.8,
VILE PARLE(WEST),
MUMBAI-400 049.
3. MR. AJAY MEHRA
S/O MR JOGINDERNATH MEHRA,
AGED ABOUT 60 YEARS
R/AT AT FLAT NO.301
HARE KRISHNA,PLOT NO.14,
PRESIDENCY SOCIETY,
NORTH SOUTH ROAD NO.8,
VILE PARLE (WEST)
MUMBAI-400 049.
...PETITIONERS
(BY WIND WORLD (INDIA) LTD. PARTY-IN-PERSON (ABSENT))
AND:
1. RESERVE BANK OF INDIA
A BODY CORPORATE CONSTITUTED UNDER
THE RESERVE BANK OF INDIA ACT,1934
AND HAVING ITS
MUMBAI OFFICE AT 1ST FLOOR,
MAIN BUILDING,
SHAHID BHAGAT SINGH MARG,
POST BOX NO.901,
MUMBAI-400 001
REPRESENTED BY ITS GOVERNOR.
2. TRANS UNION CIBIL
(FORMERLY "CREDIT INFORMATION
BUREAU(INDIA)LIMITED")
HAVING REGISTERED CORPORATE
OFFICER AT ONE INIDA BULLS,
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WP No. 6673 of 2017
HC-KAR
19TH FLOOR, TOWER 2A-2B,
SENAPATI BAPAT MARG,
LOWER PAREL,
MUMBAI-400 013
REPRESENTED BY ITS
AUTHORISED OFFICER.
3. VIJAYA BANK
A GOVERNMENT OF INDIA UNDERTAKING:
HAVING ITS HEAD OFFICE AT 41/2,
M.G.ROAD,
BENGALURU - 560 001
AND A BRANCH OFFICE AT
CORPORATE BANKING BRANCH,
NEAR EXCELSIOR CINEMA,
FORT, MUMBAI - 400 001
KREPRESENTED BY ITS
GENERAL MANAGER.
4. IDENTIFICATION COMMITTEE OF VIJAYA BANK
CONSTITUTED AND OPERATING AT HEAD OFFICE AT
VIJAYA BANK
41/2, M.G.ROAD,
BANGALORE-560 001
REPRESENTED BY ITS CHAIRMAN.
5. REVIEW COMMITTEE OF VIJAYA BANK
CONSTITURED AND OPERATING AT
HEAD OFFICE AT
VIJAYA BANK,
41/2,M.G.ROAD,
BENGALURU - 560 001
REPRESENTED BY ITS
MANAGING DIRECTOR.
...RESPONDENTS
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WP No. 6673 of 2017
HC-KAR
(BY SRI. H.M. RAVISHANKAR, ADVOCATE FOR R1 & R2;
SRI. T.P. MUTHANNA, ADVOCATE FOR R3 TO R5;
R1 SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED NOTICE VIDE ANNEXURE-A DATED
03.2.2017 ISSUED BY THE RESPONDENT NO.3 TO THE
PETITIONERS, AND ALL FURTHER AND CONSEQUENTIAL
ACTIONS THEREON.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE E.S.INDIRESH
ORAL ORDER
The court notice issued to the petitioners is served on the petitioners. However, there is no representation on behalf of the petitioners.
This indicates that the petitioners have no genuine intent to diligently pursue the matter. Accordingly, the writ petition is dismissed for non-prosecution.
SD/-
(E.S.INDIRESH) JUDGE SB: List No.: 1 Sl No.: 2